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State of Haryana - Section

Section 18 in Haryana Passenger Transport Scheme, 2003

18. Principal dimensions and bus specifications etc.

- The motor vehicle shall be constructed and so maintained as to be at all time under the effective control of the person driving the vehicle in accordance with the provisions contained in Chapter V of the Central Motor Vehicle Rules, 1989, Haryana Motor Vehicles Rules, 1993, and any other directions which may be given from time to time in accordance with law. The colour scheme and display of route on all four sides of the bus in written letters shall be according to the specifications given in the booklet referred to in clause (19). There shall be no display of route board on the bus.