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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(2)(h) in The Maharashtra Medical Practitioners Act, 1961

(h)the forms of certificate of registration [and provisional registration] [The words 'and provisional registration' were substituted for the words 'and enlistment' by Maharashtra 30 of 1979, Section 16(c).];