Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 253] [Entire Act] State of Chattisgarh - Subsection Section 253(3) in The Chhattisgarh Municipalities Act, 1961 (3)Any pigs, found, straying, may be forthwith destroyed and the carcass thereof disposed as the Council shall direct. No claim shall lie for compensation for any pig so destroyed.
