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[Cites 0, Cited by 0] [Section 13(6)] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(6)(vii) in First Statutes of Team Lease Skills University

(vii)To fix the limits for the total recurring and non-recurring expenditure for the year based on income and resources of the University, and to ensure that no expenditure is incurred by the University in excess of the limits so fixed;