Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Kerala High Court

Edwin K Francis vs State Of Kerala on 20 November, 2025

Author: V.G.Arun

Bench: V.G.Arun

                                                     2025:KER:89976

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR.JUSTICE V.G.ARUN

   THURSDAY, THE 20TH DAY OF NOVEMBER 2025 / 29TH KARTHIKA, 1947

                      WP(C) NO. 22969 OF 2025

PETITIONER:
           EDWIN K FRANCIS
           AGED 20 YEARS
           S/O K A FRANCIS, KOKKAN HOUSE,THAIKKATUSSERY P.O
           CHERUSSERY, THRISSUR, PIN - 680306

          BY ADVS.
          SHRI.ANAND MAHADEVAN
          SHRI.DARWIN PAUL


RESPONDENTS:
     1     STATE OF KERALA
           REPRESENTED BY SECRETARY, REVENUE DEPARTMENT,
           GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN -
           695001

    2     SUB COLLECTOR
          COLLECTORATE THRISSUR - ., PIN - 680001

    3     THE TAHSILDAR
          THRISSUR TALUK OFFICE, THRISSUR, PIN - 680001

    4     THE CHAIRPERSON
          JOINT ADMISSIONS COMMITTEE, INDIAN INSTITUTE OF SCIENCE
          AND RESEARCH (IISER) TIRUPATI, VENKATAGIRI ROAD,
          TIRUPATI, ANDHRA PRADESH, PIN - 517619

          BY ADVS.
          SRI.S.VISHNU (V-736)
          SHRI.SHIREESH GUPTA

          SRI. P.S. APPU, GP.
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                     2025:KER:89976


W.P.(C) No.22969 of 2025

                                   2


                            JUDGMENT

Dated this the 20th day of November, 2025 Learned Counsel for the petitioner submits that the writ petition is not pressed.

The writ petition is accordingly dismissed as not pressed.

Sd/-

V.G.ARUN JUDGE SSK/20/11 2025:KER:89976 W.P.(C) No.22969 of 2025 3 APPENDIX OF WP(C) 22969/2025 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE HALL TICKET OF THE CANDIDATE FOR THE APTITUDE TEST DATED 25.05.2025 Exhibit P2 TRUE COPY OF THE RELEVANT PAGE OF THE GUIDELINES ISSUED BY THE 4TH RESPONDENT TO THE CANDIDATES ATTENDING THE TEST Exhibit P3 TRUE COPY OF THE ORDER ISSUED BY THE 2ND RESPONDENT REJECTING THE APPEAL FILED BY THE PETITIONER DATED 02.05.2025 RESPONDENT EXHIBITS Exhibit R4(a) TRUE COPY OF THE INFORMATION BROCHURE PUBLISHED IN MARCH, 2025 FOR IISER APTITUDE TEST 2025 (IAT- 2025) PETITIONER EXHIBITS Exhibit P4 THE TRUE COPY OF THE TRUE COPY OF THE ORDER OF THE 3RD RESPONDENT DATED NIL