Kerala High Court
Edwin K Francis vs State Of Kerala on 20 November, 2025
Author: V.G.Arun
Bench: V.G.Arun
2025:KER:89976
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 20TH DAY OF NOVEMBER 2025 / 29TH KARTHIKA, 1947
WP(C) NO. 22969 OF 2025
PETITIONER:
EDWIN K FRANCIS
AGED 20 YEARS
S/O K A FRANCIS, KOKKAN HOUSE,THAIKKATUSSERY P.O
CHERUSSERY, THRISSUR, PIN - 680306
BY ADVS.
SHRI.ANAND MAHADEVAN
SHRI.DARWIN PAUL
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY, REVENUE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN -
695001
2 SUB COLLECTOR
COLLECTORATE THRISSUR - ., PIN - 680001
3 THE TAHSILDAR
THRISSUR TALUK OFFICE, THRISSUR, PIN - 680001
4 THE CHAIRPERSON
JOINT ADMISSIONS COMMITTEE, INDIAN INSTITUTE OF SCIENCE
AND RESEARCH (IISER) TIRUPATI, VENKATAGIRI ROAD,
TIRUPATI, ANDHRA PRADESH, PIN - 517619
BY ADVS.
SRI.S.VISHNU (V-736)
SHRI.SHIREESH GUPTA
SRI. P.S. APPU, GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.11.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:89976
W.P.(C) No.22969 of 2025
2
JUDGMENT
Dated this the 20th day of November, 2025 Learned Counsel for the petitioner submits that the writ petition is not pressed.
The writ petition is accordingly dismissed as not pressed.
Sd/-
V.G.ARUN JUDGE SSK/20/11 2025:KER:89976 W.P.(C) No.22969 of 2025 3 APPENDIX OF WP(C) 22969/2025 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE HALL TICKET OF THE CANDIDATE FOR THE APTITUDE TEST DATED 25.05.2025 Exhibit P2 TRUE COPY OF THE RELEVANT PAGE OF THE GUIDELINES ISSUED BY THE 4TH RESPONDENT TO THE CANDIDATES ATTENDING THE TEST Exhibit P3 TRUE COPY OF THE ORDER ISSUED BY THE 2ND RESPONDENT REJECTING THE APPEAL FILED BY THE PETITIONER DATED 02.05.2025 RESPONDENT EXHIBITS Exhibit R4(a) TRUE COPY OF THE INFORMATION BROCHURE PUBLISHED IN MARCH, 2025 FOR IISER APTITUDE TEST 2025 (IAT- 2025) PETITIONER EXHIBITS Exhibit P4 THE TRUE COPY OF THE TRUE COPY OF THE ORDER OF THE 3RD RESPONDENT DATED NIL