Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 31] [Section 13] [Entire Act] Union of India - Subsection Section 13(4) in The Copyright Act, 1957 (4)The copyright in a cinematograph film or a 'sound recording shall not affect the separate copyright in any work in respect of which or a substantial part of which, the film, or, as the case may be, the 'sound recording is made.
