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[Cites 0, Cited by 0] [Section 129A] [Entire Act]

State of Odisha - Subsection

Section 129A(10) in The Orissa Motor Vehicles Rules, 1993

(10)The Commissioner may by order in writing authorise any officer subordinate to him not below the rank of [Additional/] [Inserted vide Orissa Gazette Extraordinary No. 642 dated 13.4.2007.] Joint Commissioner, Transport (Technical) to perform any duty or exercise any power under this rule.