Section 3(1)(A) in The Customs and Central Excise Duties Drawback Rules, 2017

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(A)jute yarn (including Bimlipatam jute or mesta fibre), twist, twine, thread and ropes in which jute yarn predominates in weight;

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