Section 82(18) in Delhi Motor Vehicles Rules, 1993
(18)Regarding levies of Fees for Supply of copies of documents by Transport Department. - The authority which passes an order to be appealed against shall, on an application by a party, give a certified copy of the order or of any other relevant document on payment of a fee at the rate of Rupees [twenty five] [Substituted vide notification no. F. 19 (74)/Tpt/2000/Sectt./315 dated 23-08-2004.] per-page per-copy.
