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State of Punjab - Section

Section 743 in Punjab Jail Manual, 1996

743. Female undertrial allowed to occupy a cell.

- A female undertrial prisoner shall, with the permission of the Superintendent, have the choice of occupying a cell instead of the under-trial prisoners ward :Provided that a cell is available and that arrangements can be made to place on duty a female warder or a female convict officer at all times, within hearing of the prisoner and that the keys of the cell are always ready to hand.