Punjab-Haryana High Court
World Human Rights Protection Council vs U.T. Administration And Others on 24 July, 2012
Bench: Jasbir Singh, Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.1787 of 2011
Date of decision: 24.07.2012
World Human Rights Protection Council
.....Petitioner
versus
U.T. Administration and others
......Respondents
CORAM: Hon'ble Mr.Justice Jasbir Singh, Acting Chief Justice Hon'ble Mr.Justice Rakesh Kumar Jain Present: Mr.Ranjan Lakhanpal, Advocate for the petitioner Mr.Anil Malhotra, Advocate (amicus curiae) Mr.R.S.Rai, Senior Advocate with Mr.Sukant Gupta, Advocate for respondent No.1, 4 and 7 Mr.J.S.Sidhu, Sr.Addl.A.G. Punjab for respondent No.2 and 5 Mr.Randhir Singh, Additional Advocate General, Haryana for respondent No.3 and 6 Mr.S.S.Sandhu, Advocate for respondent No.7 Jasbir Singh, Acting Chief Justice (Oral) For order, see order of even date passed in CWP No.5567 of 2009 titled as World Human Rights Protection Counsel and another versus State of Punjab and others.
(Jasbir Singh)
Acting Chief Justice
24.07.2012 (Rakesh Kumar Jain)
gk Judge