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[Cites 0, Cited by 1] [Section 7A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7A(2) in Andhra Pradesh Land Grabbing (Prohibition) Act, 1982

(2)Save as otherwise provided in this Act, a Special Tribunal shall, in the trial of cases before it, follow the procedure prescribed in the Code of Civil Procedure,1908.