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[Cites 0, Cited by 0] [Section 268(3)] [Section 268] [Entire Act]

State of Tamilnadu - Subsection

Section 268(3)(m) in The Coimbatore City Municipal Corporation Act, 1981

(m)in the case of wells, the dimensions of well, manner of enclosing it and if the well is intended for drinking purposes, the means which shall be used to prevent pollution of the water; and