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[Cites 0, Cited by 10] [Section 8(5)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(5)(c) in The Hindu Minority And Guardianship Act, 1956

(c)an appeal shall lie from an order of the court refusing permission to the natural guardian to do any of the acts mentioned in sub-section (2) of this section to the court to which appeals ordinarily lie from the decisions of that court.