Section 3(2)(ii) in The Coking Coal Mines (Emergency Provisions) Act, 1971

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(ii) in The Coking Coal Mines (Emergency Provisions) Act, 1971

(ii)to be included in the First Schedule, and thereupon the provisions of this Act shall become applicable thereto subject to the modification that for the words "appointed day", wherever they occur, the words "the date of the declaration made by the Coal Board under sub-section (2) of section 3" shall be substituted.

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Union of India - Subsection

Section 3(2)(ii) in The Coking Coal Mines (Emergency Provisions) Act, 1971