Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Maharashtra - Subsection Section 56(6) in The Maharashtra Universities Act, 1994 (6)Nothing in this section shall empower the Council to carry out any executive functions in the Management of the affairs of the universities.
