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[Cites 0, Cited by 0] [Section 408] [Entire Act]

State of Punjab - Subsection

Section 408(4) in Punjab Jail Manual, 1996

(4)The Superintendent shall attest every entry in the list by initialling the same.Note. - When such property is made over by an official receiving it to another official, the receipt of the latter official will betaken in Register No. 1,2 or 3, as the case may be, and all such property shall, with the exception of clothing, be kept in charge of the Deputy Superintendent.