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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(3) in THE ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020

(3)Every order passed by the Aquaculture Controller on an appeal preferred to it under this section, shall be final.CHAPTER-X MISCELLENOUS