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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Odisha - Subsection

Section 89(i) in The Orissa Development Authorities Act, 1982

(i)no such entry shall be made except between the hours of sunrise and sunset and without giving reasonable notice to the occupier, or if here be no occupier, to the owner, of the land or building;