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State of Odisha - Section

Section 18 in The Orissa Subordinate Statistics and Economics Service Rules, 1994

18. Repeal and Savings.

- The Orissa Subordinate Statistics and Economics Service Rules, 1986 in force immediately before the commencement of these rules relating to the method of recruitment etc. to the post of Statistical Investigator, Statistical Assistant and Primary Investigator, are hereby repealed :Provided that anything done or any order issued or appointment made or action taken under the rules so repealed shall be deemed to have been done, issued, made or taken under the corresponding provisions of these rules.