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Union of India - Section

Section 1153 in The Freedom Of Information Act, 2002

1153.

[6th January, 2003]An Act to provide for freedom to every citizen to secure access to information under the control of public authorities, consistent with public interest, in order to promote openness, transparency and accountability in administration and in relation to ma ters connected therewith or incidental thereto.BE it enacted by Parliament in the Fifty-third Year of the Republic of India as follows:-