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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1)(j) in The M.P. Rajya Mahila Ayog Adhiniyam, 1995

(j)assist, train and orient the non-Government organisations in the State in legal counselling of poor women and enabling such women to get legal aid;