Jammu & Kashmir High Court - Srinagar Bench
Mst. Mali vs State Of J&K And Ors on 7 September, 2021
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S. No. 01
After Notice Matters
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
OWP No. 1434/2018
Mst. Mali .....Petitioner(s)
Through: Mr. M. A Wani, Adv.
V/s
State of J&K and Ors. ..... Respondent(s)
Through: None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
07.09.2021 Due to paucity of time, the matter could not be considered.
List on 1st October, 2021.
(SANJEEV KUMAR) JUDGE SRINAGAR 07.09.2021 "Aasif"
AASIF GUL 2021.09.08 23:09 I attest to the accuracy and integrity of this document