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Jammu & Kashmir High Court - Srinagar Bench

Mst. Mali vs State Of J&K And Ors on 7 September, 2021

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                     S. No. 01
                                                                     After Notice Matters
                      HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                                 AT SRINAGAR
                                                                         OWP No. 1434/2018

           Mst. Mali                                                  .....Petitioner(s)

                                          Through:       Mr. M. A Wani, Adv.
                      V/s
           State of J&K and Ors.                                     ..... Respondent(s)

                                          Through:       None.
           CORAM:
               HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                                     ORDER

07.09.2021 Due to paucity of time, the matter could not be considered.

List on 1st October, 2021.

(SANJEEV KUMAR) JUDGE SRINAGAR 07.09.2021 "Aasif"

AASIF GUL 2021.09.08 23:09 I attest to the accuracy and integrity of this document