Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(4) in The Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963 (4)cSBd esa lHkh fu.kZ; cgqer ds vk/kkj ij fy; tk;saxsAcSBd esa ek= nks lnL; mifLFkr gks] esa loZlEefr ls fy; x;s fu.kZ; ls rhljs lnL; dks voxr djk;k tk;sxkA
