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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2) in The Indian Electricity Rules, 1956

(2)[ The licensee shall always keep in his office an adequate number of printed copies of the sanctioned conditions of supply and shall, on demand, [sell such copies to any applicant at a price fixed, on cost basis, from time to time.]