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State of Meghalaya - Section

Section 17 in The Meghalaya Maintenance Of Public Under (Autonomous Districts) Act

17. Powers to arrest without warrant

Any police officer not below the rank of a Sub-Inspector of Police may arrest without warrant any person who is reasonably suspected of having committed or of being about to commit an offence punishable under this Act.Provided that nothing in this Act shall protect a police officer making a malicious arrest.