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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(vii) in University of Udaipur Teachers (Conditions of Service) Rules, 1976

(vii)"Disciplinary Authority" in relation to the imposition of major penalty on a teacher means the Executive Committee which is the appointing authority for teachers. In relation to the imposition of minor penalty on a teacher means Vice-Chancellor.