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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Bombay Presidency - Subsection

Section 17(b) in The Bombay Habitual Offenders Act, 1959.

(b)intentionally omits to furnish any information required under that section or furnishes as true any information which he knows, or has reason to believe, to be false or does not believe to be true, or