Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 388 in Police Regulations, Bengal , 1943 388. Gang record. [§12, Act V, 1861]. - At each police-station such extracts from the Superintendent's gang register as concern it shall be maintained.
