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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(5) in Rajasthan Police Rules, 2008

(5)Every occurrence in the knowledge of the officers of police shall be entered in the General Diary. Any information received regarding occurrence of cognizable offence shall be briefly recorded in the General Diary along with the details of action taken under section 154 of the Code of Criminal Procedure, 1973.