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State of Uttar Pradesh - Section

Section 4 in The U.P. Government Servants Criterion for Recruitment by Promotion Rules, 1994

4. [ Criterion for recruitment by promotion. [Substituted by Notification No. 13/XXXIV/90-ka-1/98, dated 10th June, 1998, published in U.P. Gazette, Part 4, Section (ka), dated 10th June, 1998, (w.e.f. 10-6-1998).]

- Recruitment by promotion to the post of Head of Department, to a post just one rank below the Head of Department and to a post in any service carrying the pay scale the maximum of which is Rs. 18,300 or above shall be made on the basis of merit, and to the rest of the posts, in all services to be filled by promotion, including a post where promotion is made from a non-Gazetted post to a Gazetted post or from one service to another service, shall be made on the basis of seniority subject to the rejection of the unfit.]