Supreme Court - Daily Orders
Satya Prakash Arya vs Syed Abid Jalali on 2 January, 2017
Bench: Jagdish Singh Khehar, Arun Mishra
ITEM NO.19 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s).171/2016
SATYA PRAKASH ARYA Petitioner(s)
VERSUS
SYED ABID JALALI Respondent(s)
(With appln.(s) for stay and office report)
Date : 02/01/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr.Neeraj Kumar Jain, Sr.Adv.
Mr.Sanjay Singh, Adv.
Mr.Siddharth Jain, Adv.
Mr. Ugra Shankar Prasad, Adv.
For Respondent(s)
Upon hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, further proceedings in Complaint Case bearing No.File No.23 of 2016, titled as Syed Abid Jalali vs. Satya Prakash Arya, pending in the Court of Chief Judicial Magistrate, Srinagar, shall remain stayed.
(SATISH KUMAR YADAV) (RENUKA SADANA)
AR-CUM-PS ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
SATISH KUMAR YADAV
Date: 2017.01.02
17:36:40 TLT
Reason: