Delhi High Court - Orders
Itd Cementation India Limited vs Ssjv-Zvs Joint Venture & Ors on 14 January, 2026
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 188/2021 & EX.APPL.(OS) 1318/2021,
EX.APPL.(OS) 1319/2021, EX.APPL.(OS) 2822/2022
ITD CEMENTATION INDIA LIMITED .....Decree Holder
Through: Mr. Adhishwar Suri, Ms. Rupam Jha
Advocates
versus
SSJV-ZVS JOINT VENTURE & ORS. .....Judgement Debtors
Through: Mr. Puneet Taneja, Sr. Adv. with Mr.
Manmohan Singh Narula, Mr. Amit
Yadav, Mr. Anil Kumar, Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 14.01.2026 It is stated that OMP (COMM.) 94/2018 & OMP (COMM.) 95/2018, which have been filed challenging the Award dated 09.03.2019, execution of which is sought in the present Petition, is coming up for hearing on 21.04.2026.
In view of the above, list on 21.04.2026 along with OMP (COMM.) 94/2018 & OMP (COMM.) 95/2018.
SUBRAMONIUM PRASAD, J JANUARY 14, 2026 Rahul This is a digitally signed order.
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