Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 348] [Entire Act]

Union of India - Subsection

Section 348(35) in The Cantonments Act, 2006

(35)the manner in which connections with water-works may be constructed or maintained, and the agency which shall or may be employed for such construction and maintenance;