(28)"manager" means-(i)in relation to a Government educational or special institution, the officer or authority to whom the power of immediate control over the administration of the institution has been entrusted;(ii)in relation to a local authority educational or special institution, the authority or officer of the local authority educational or special institution concerned incharge of education;(iii)in relation to a private educational or special institution, the person, nominated to manage the affairs of the institution under sub-section (2) of section 24;
