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Bombay High Court

Imtiyaz Hussain Sayyad vs State Of Maharashtra And Ors on 14 September, 2023

Author: Vijaykumar Kotwal

Bench: Vijaykumar Kotwal

                                                                                  Board Sr.No.:-45

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 2805 OF 2023

 Imtiyaz Hussain Sayyad                                    ....PETITIONER
            V/S
 State Of Maharashtra And Ors                            ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 14th September, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 26/09/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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