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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(2)(e) in Madhya Bharat Women's and Children's Institutions Licensing Act, 1954

(e)Prescribing generally the authorities by whom and the manner in which any function or duties in respect of or incidental to the carrying into effect the provisions of this Act may be performed;