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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(1) in The Registration (Gujarat Amendment) Act, 2018

(1)In the principal Act, in section 35,the following Explanation shall be added at the end, namely:-"Explanation- For the purpose of this section the term "document" shall include the document Presented by an electronic means.".