Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90(2)] [Section 90] [Entire Act] Union of India - Subsection Section 90(2)(b) in Aircraft Rules, 1937 (b)leave or throw or cause to be thrown any animal, bird or property or object of any nature whatsoever in the movement area;