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State of Assam - Section

Section 338 in Assam Excise Rules, 1945

338. Delegation of powers of a District Collector to a Superintendent of Excise.

- The District Collector has delegated to the Superintendent of Excise-(a)his power to appoint peons and transfers and grant leave to Excise Jamadars and peons; and(b)his power to suspend, reduce, dismiss or otherwise punish Excise peons.
(2)Appeals and revision