Gujarat High Court
Mohammed Kazim Shingati vs The Customs Superitendent (Aiu) & on 11 February, 2016
Author: Sonia Gokani
Bench: Sonia Gokani
R/SCR.A/914/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CRIMINAL APPLICATION (QUASHING) NO. 914 of 2016
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MOHAMMED KAZIM SHINGATI....Applicant(s)
Versus
THE CUSTOMS SUPERITENDENT (AIU) & 1....Respondent(s)
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Appearance:
MS RATNA VORA, ADVOCATE for the Applicant(s) No. 1
PUBLIC PROSECUTOR for the Respondent(s) No. 2
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CORAMHONOURABLE MS JUSTICE SONIA
: GOKANI
Date : 11/02/2016
ORAL ORDER
Notice for final disposal, returnable on February 18, 2016.
The formal service of notice is waived by Shri Himanshu Patel, learned Additional Public Prosecutor on behalf of the respondent No.2.
Direct Service is permitted qua the respondent No.1.
(MS SONIA GOKANI, J.) Aakar Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Feb 13 02:45:45 IST 2016