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Gujarat High Court

Mohammed Kazim Shingati vs The Customs Superitendent (Aiu) & on 11 February, 2016

Author: Sonia Gokani

Bench: Sonia Gokani

                     R/SCR.A/914/2016                                             ORDER




                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 SPECIAL CRIMINAL APPLICATION (QUASHING) NO. 914 of 2016

         ==========================================================
                         MOHAMMED KAZIM SHINGATI....Applicant(s)
                                       Versus
                   THE CUSTOMS SUPERITENDENT (AIU) & 1....Respondent(s)
         ==========================================================
         Appearance:
         MS RATNA VORA, ADVOCATE for the Applicant(s) No. 1
         PUBLIC PROSECUTOR for the Respondent(s) No. 2
         ==========================================================

                    CORAMHONOURABLE MS JUSTICE SONIA
                        : GOKANI

                                        Date : 11/02/2016


                                         ORAL ORDER

  Notice   for   final   disposal,   returnable   on   February 18, 2016. 

The   formal   service   of   notice   is   waived   by  Shri   Himanshu   Patel,   learned   Additional   Public  Prosecutor on behalf of the respondent No.2.

Direct   Service   is   permitted   qua   the  respondent No.1.

(MS SONIA GOKANI, J.) Aakar Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Feb 13 02:45:45 IST 2016