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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(1) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(1)An officer shall be eligible to draw the first increment during the period of probation :Provided that no officer shall be allowed to draw the second increment until he passes the prescribed Departmental Examination 88 under Rule 24.