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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(4)(iii) in The Haryana Prevention of Beggary Rules, 1972

(iii)verify that cash balances correspond with those entered in the cash book, that the daily entries are made in the day books and that outstanding are not allowed to accumulate.