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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(1)(a) in The K.S. Ray Tuberculosis Hospital Acquisition Act, 1979

(a)having in his possession, custody or control any property forming part of the undertaking of the institution, wrongfully withholds such property from the State Government, or