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[Cites 0, Cited by 0] [Section 246] [Entire Act]

State of Chattisgarh - Subsection

Section 246(b) in The Chhattisgarh Motor Vehicles Rules, 1994

(b)An Additional Regional Transport Officer and Assistant Regional Transport Officer shall exercise the powers conferred under the Act or these Rules or any other enactment in force, of a Regional Transport Officer.