Punjab-Haryana High Court
Union Of India vs Charan Singh And Another on 20 October, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
In the Punjab and Haryana High Court,at Chandigarh.
RFA No. 1151 of 1993
Decided on October 20,2008.
Union of India
--- Appellant
vs.
Charan Singh and another
---Respondents
Present: Mr.Kamal Sehgal,Advocate,with Mr.Veer Bhan Singla,Advocate, for the appellant Mr.B.S.Saini,Advocate, for private respondent. Mr.N.S.Pawar,Addl.A.G.Punjab. Rakesh Kumar Jain,J:
For orders, see R.F.A.No.1144 of 1993 of even date.
October 20,2008 (Rakesh Kumar Jain) RR Judge