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Punjab-Haryana High Court

Union Of India vs Charan Singh And Another on 20 October, 2008

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

In the Punjab and Haryana High Court,at Chandigarh.



           RFA No. 1151 of 1993
           Decided on October 20,2008.



Union of India

                                         --- Appellant
           vs.

Charan Singh and another
                                         ---Respondents

Present: Mr.Kamal Sehgal,Advocate,with Mr.Veer Bhan Singla,Advocate, for the appellant Mr.B.S.Saini,Advocate, for private respondent. Mr.N.S.Pawar,Addl.A.G.Punjab. Rakesh Kumar Jain,J:

For orders, see R.F.A.No.1144 of 1993 of even date.



October 20,2008                                   (Rakesh Kumar Jain)
RR                                                        Judge