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State of Jharkhand - Section

Section 1 in Mineral Area Development Authority Market Fee Rules, 2010

1. Short title, extent and commencement.

- (i) These Rules may be called the Mineral Area Development Authority Market Fee Rules, 2010.
(ii)These Rules will extend to whole area under the Mineral Area Development Authority.
(iii)It shall come into existence on and from the date of publication of the Notification in the Jharkhand Gazette.