Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Jammu-Kashmir - Subsection Section 70(h) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997 (h)twenty-five rupees, for any appeal preferred under this Act.
