Delhi High Court - Orders
Sujit Kumar Jaiswal vs The Managing Director Dalmia Research ... on 18 May, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. 110/2009
SUJIT KUMAR JAISWAL
..... Petitioner
Through: Ms. Hemlata Rawat and Mr.
Aayushmann Vatsyayana, Advs.
versus
THE MANAGING DIRECTOR DALMIA RESEARCH
INTERNATIONAL PVT. LTD
..... Respondent
Through: Mr. Aman Verma and Ms. Vandana
Bedi, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 18.05.2023 Hon'ble Judge is not holding Court today. List on 18.09.2023.
BY ORDER COURT MASTER MAY 18, 2023 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 14:46:31