Supreme Court - Daily Orders
Ujjwal Singh vs Methodist Church In India on 18 August, 2023
Bench: Hima Kohli, Rajesh Bindal
ITEM NO.37 COURT NO.14 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16674/2023
(Arising out of impugned final judgment and order dated 08-05-2023
in MP No. 3710/2022 passed by the High Court Of M.P Principal Seat
At Jabalpur)
UJJWAL SINGH PETITIONER(S)
VERSUS
METHODIST CHURCH IN INDIA RESPONDENT(S)
(IA No. 149606/2023 - EXEMPTION FROM FILING O.T., IA No.
149605/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
Date : 18-08-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s) Mr. Aastik Dhingra, Adv.
Mr. Anurag Tandon, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. An adjournment letter has been moved by learned counsel for the petitioner on the ground of filing relevant documents in compliance of order dated 11th August, 2023.
2. List on 25th August, 2023. (POOJA SHARMA) Signature Not Verified (NAND KISHOR) COURT MASTER (SH) Digitally signed by POOJA SHARMA Date: 2023.08.18 COURT MASTER (NSH) 17:25:01 IST Reason: