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Supreme Court - Daily Orders

Ujjwal Singh vs Methodist Church In India on 18 August, 2023

Bench: Hima Kohli, Rajesh Bindal

     ITEM NO.37                                    COURT NO.14                   SECTION IV-C

                                      S U P R E M E C O U R T O F           I N D I A
                                              RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                           No(s).     16674/2023

     (Arising out of impugned final judgment and order dated 08-05-2023
     in MP No. 3710/2022 passed by the High Court Of M.P Principal Seat
     At Jabalpur)

     UJJWAL SINGH                                                                PETITIONER(S)

                                                            VERSUS

     METHODIST CHURCH IN INDIA                                                   RESPONDENT(S)

     (IA No. 149606/2023 - EXEMPTION FROM FILING                                    O.T.,    IA No.
     149605/2023 - PERMISSION TO FILE ADDITIONAL                                    DOCUMENTS/FACTS/
     ANNEXURES)

     Date : 18-08-2023 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MS. JUSTICE HIMA KOHLI
                             HON'BLE MR. JUSTICE RAJESH BINDAL


     For Petitioner(s)                      Mr. Aastik Dhingra, Adv.
                                            Mr. Anurag Tandon, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

1. An adjournment letter has been moved by learned counsel for the petitioner on the ground of filing relevant documents in compliance of order dated 11th August, 2023.

2. List on 25th August, 2023. (POOJA SHARMA) Signature Not Verified (NAND KISHOR) COURT MASTER (SH) Digitally signed by POOJA SHARMA Date: 2023.08.18 COURT MASTER (NSH) 17:25:01 IST Reason: